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Citedby 2 docs
Arun Laxmanrao Navalkar vs Meena Arun Navalkar on 12 April, 2006
Tukaram Dhondiba Padatare And ... vs Smt. Savithri And Ors. on 9 March, 2001
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[
Section 5
] [
Complete Act
]
Central Government Act
Section 5(v) in The Hindu Marriage Act, 1955
(v) the parties are not sapindas of each other, unless the custom or usage governing each of them permits of a marriage between the two. 3[