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motor vehicle act
motor vehicle
motor vehicle act 1939
[
Section 111(2)
] [
Section 111
] [
Complete Act
]
Central Government Act
Section 111(2)(h) in The Motor Vehicles Act, 1939
(h) the carrying into effect of the. provisions of section 108;
1. Subs. by Act 56 of 1969 S. 63, for" an insurer" (w. e. f. 2- 3- 1970 ).
2. Subs. by Act 100 of 1956, s. 81, for" lost or destroyed" (w. e. f. 16- 2- 1957 ).