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factories act 1948
factories act
factories act doctypes:laws
factories act 1948 doctypes:laws
[
Section 41A(1)
] [
Section 41A
] [
Complete Act
]
Central Government Act
Section 41A(1)(d) in The Factories Act, 1948
(d) a representative of the State Board appointed under section 4 of the Water (Prevention and Control of Pollution) Act, 1974 ; (6 of 1974 ).