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incometax act 1995
[
Section 115A(b)(C)
] [
Section 115A(b)
] [
Section 115A
] [
Complete Act
]
Central Government Act
Section 115A(b)(C)(a) in The Income- Tax Act, 1995
(a) " fees for technical services" shall have the same meaning as in the Explanation 2 to clause (vii) of sub- section (1) of section 9;