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sale of goods act
sales of goods act, 1930
sales and goods act: short case studies
sale of goods act doctypes:laws
"sale of goods act"
sale of goods 1930
"sale of goods act"
[
Section 66(1)
] [
Section 66
] [
Complete Act
]
Central Government Act
Section 66(1)(e) in The Sale Of Goods Act, 1930
(e) any rule of law not inconsistent with this Act.