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Citedby 122 docs - [
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Indian Oil Corporation vs Himangshu Kumar Ghosh on 17 August, 1982
The Indian Succession Act, 1925
M/S.State Bank Of India vs Minor Krithaanyaa on 16 August, 2011
Banabai And Ors. vs Wasudeo on 10 November, 1978
Harkisondas Gokaldas vs Commissioner Of Income-Tax, ... on 16 April, 1980
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Central Government Act
Section 13 in The Indian Succession Act, 1925
13. Continuance of new domicile.- A new domicile continues until the former domicile has been resumed or another has been acquired.