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Citedby 1 docs
Workmen Of Motipur Sugar Factory ... vs Motipur Sugar Factory on 30 March, 1965
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factories act 1948
factories act
factories act doctypes:laws
section 64
factories act 1948 doctypes:laws
[
Section 64
] [
Complete Act
]
Central Government Act
Section 64(5) in The Factories Act, 1948
(5) Rules made under this section shall remain in force for not more than 3[ five years].