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Lyka Labs Ltd. R/A Of Tremedic ... vs Department Of Income Tax on 3 February, 2012

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[Section 115A(b)] [Section 115A] [Complete Act]
Central Government Act
Section 115A(b)(A) in The Income- Tax Act, 1995
(A) the amount of income- tax calculated on the income by way of royalty, if any, included in the total income, at the rate of thirty per cent;