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sale of goods act
sales of goods act, 1930
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"sale of goods act"
sale of goods 1930
section 47(a)
"sale of goods act"
[
Section 47(1)
] [
Section 47
] [
Complete Act
]
Central Government Act
Section 47(1)(a) in The Sale Of Goods Act, 1930
(a) where the goods have been sold without any stipulation as to credit;