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[Section 64UM(1)(D)(i)] [Section 64UM(1)(D)] [Section 64UM(1)] [Section 64UM] [Complete Act]
Central Government Act
Section 64UM(1)(D)(i)(d) in The Insurance Act, 1938
(d) possesses actuarial qualifications or holds a degree or diploma of any recognized University or institute in relation to insurance, or