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insurance act 1938
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insurance act 1938 doctypes:laws
64um
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Section 64UM(1)(D)(i)
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Section 64UM(1)(D)
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Section 64UM(1)
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Section 64UM
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Central Government Act
Section 64UM(1)(D)(i)(d) in The Insurance Act, 1938
(d) possesses actuarial qualifications or holds a degree or diploma of any recognized University or institute in relation to insurance, or