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Citedby 35 docs - [
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Lalji Purshottam vs Thacker Madhavji Meghaji on 24 July, 1975
S.V. Venkatarama Reddiar vs Abdul Ghani Rowther And Ors. on 22 January, 1980
Tajammul Husain vs Mir Khan And Ors. on 22 February, 1974
Puran Chand & Co. vs Ganesh Lal Tara Chand And Ors. on 11 September, 1987
K.C. Bhaskaran Nair vs Carona Shoe Co. Ltd. And Anr. on 21 October, 1986
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transfer of property act
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transfers of property act,1882
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Section 76
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Central Government Act
Section 76(a) in The Transfer Of Property Act, 1882
(a) he must manage the property as a person of ordinary prudence would manage it if it were his own;