Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 1 docs
Ranga Reddy District Sarpanches' ... vs Government Of A.P. And Ors. on 29 January, 2004

User Queries
[Section 14] [Complete Act]
Central Government Act
Section 14(1) in The River Boards Act, 1956
(1) The Central Government, after consultation with the Governments interested, may, by notification in the Official Gazette,
empower the Board to perform all or such of the functions under section 13 as may be specified in the notification.