Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
gifts
gift act
[
Section 5(3)(c)
] [
Section 5(3)
] [
Section 5
] [
Complete Act
]
Central Government Act
Section 5(3)(c)(ii) in The Gift- Tax Act, 1958
(ii) during that year, the control and management of that company was situated wholly in the said territories;