Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 83 docs - [View All]
Assistant Commissioner Of Income ... vs V.K. Gupta And Ors. on 16 August, 2002
Reserve Bank Of India And Ors. vs R.N. Dutt And Sons And Ors. on 19 February, 1974
K.M.A. Abdul Kabeer vs Special Director, Enforcement ... on 29 September, 1997
Kailashi Bai vs Joint Secretary, Govt. Of India, ... on 23 September, 1998
K.M.A. Abdul Kabeer vs Special Directory, Enforcement ... on 21 April, 1994

Loading...
User Queries
[Complete Act]
Central Government Act
Section 3 in The Foreign Exchange Regulation Act, 1973
3. Classes of officers of Enforcement. There shall be the following classes of officers of Enforcement, namely:-
(a) Directors, of Enforcement;
(b) Additional Directors of Enforcement;
(c) Deputy Directors of Enforcement;
(d) Assistant Directors of Enforcement; and
(e) such other class of officers of Enforcement as may be appointed for the purposes of this Act.