Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
factories act 1948
factories act
factories act doctypes:laws
factories act 1948 doctypes:laws
[
Section 46(2)
] [
Section 46
] [
Complete Act
]
Central Government Act
Section 46(2)(c) in The Factories Act, 1948
(c) the foodstuffs to be served therein and the charges which may be made therefor;