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Citedby 2 docs
Dr. Vijay Narayan Singh vs Vice Chancellor, Patna ... on 12 February, 1969
Jyoti Shekhar vs The Patna University, Through Its ... on 30 January, 2003

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[Section 2] [Complete Act]
Central Government Act
Section 2(r) in The Tezpur University Act, 1993
(r) " Regulations" means the Regulations made by any authority of the University under this Act for the time being in force;