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Music Broadcast Pvt. Ltd., ... vs Phonographic Performance Ltd. on 19 November, 2002
Music Broadcast Pvt. Ltd. And Ors. vs Phonographic Performance Ltd. on 19 November, 2002

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[Section 78(2)] [Section 78] [Complete Act]
Central Government Act
Section 78(2)(g) in The Copyright Act, 1957
(g) the fees which may be payable under this Act;