Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 2 docs
Music Broadcast Pvt. Ltd., ... vs Phonographic Performance Ltd. on 19 November, 2002
Music Broadcast Pvt. Ltd. And Ors. vs Phonographic Performance Ltd. on 19 November, 2002
Loading...
User Queries
copyright
copyright act
the copyright act 1957
copyright act doctypes:laws
[
Section 78(2)
] [
Section 78
] [
Complete Act
]
Central Government Act
Section 78(2)(g) in The Copyright Act, 1957
(g) the fees which may be payable under this Act;