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micro small and medium enterprises
micro small and medium enterprises act
section 7(a)
7(2)
micro small and medium act
[
Section 7(2)
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Section 7
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Complete Act
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Central Government Act
Section 7(2)(d) in The Micro, Small And Medium Enterprises Development Act, 2006
(d) one representative each of the associations of micro, small and medium enterprises, members, ex officio.