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Citedby 2 docs
Hanmappa Udandappa Pujari vs Hanmantgauda Pujari on 29 November, 1946
B. Ananthayya vs B. Subba Rao on 7 September, 1959
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transfer of property act
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transfers of property act,1882
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section 6
[
Section 6
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Complete Act
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Central Government Act
Section 6(f) in The Transfer Of Property Act, 1882
(f) A public office cannot be transferred, nor can the salary of a public officer, whether before or after it has become payable.