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marriage act
marriage
section 18
foreigners act
sec 18
foreigners act doctypes: laws
18.3
marriage act doctypes:laws
marriage with a foreign
[
Section 18(3)(c)
] [
Section 18(3)
] [
Section 18
] [
Complete Act
]
Central Government Act
Section 18(3)(c)(i) in The Foreign Marriage Act, 1969
(i) either of the parties to the marriage is domiciled in India at the time of the presentation of the peti- tion, or