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limitation act
the limitation act 1963
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"limitation act"
limitation act of 1963, doctypes: laws
"limitation act"
[
Section 14(3)
] [
Section 14
] [
Complete Act
]
Central Government Act
Section 14(3)(c) in The Limitation Act, 1963
(c) misjoinder of parties or of causes of action shall be deemed to be a cause of a like nature with defect of jurisdiction.