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Citedby 3 docs
Hardeep Singh And Ors. vs Food Inspector, Department Of Pfa ... on 9 October, 2007
Chand And Ors. vs State on 24 May, 1985
State Of Haryana vs Rajender Prashad on 12 January, 2010

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[Section 2(ix)] [Section 2] [Complete Act]
Central Government Act
Section 2(ix)(e) in The Prevention Of Food Adulteration Act, 1954
(e) if false claimes are made for each upon the label or otherwise;