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Citedby 3 docs
Hardeep Singh And Ors. vs Food Inspector, Department Of Pfa ... on 9 October, 2007
Chand And Ors. vs State on 24 May, 1985
State Of Haryana vs Rajender Prashad on 12 January, 2010
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prevention of food adulteration act
food adulteration act
food adulteration
prevention food adulteration
prevention of food adulteration act, 1954
food
prevention of adulteration act
section 2(e)
[
Section 2(ix)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(ix)(e) in The Prevention Of Food Adulteration Act, 1954
(e) if false claimes are made for each upon the label or otherwise;