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Contract Laghu Udyog Kamgar Union vs V.G. Mohite, Assistant Labour ... on 26 June, 2001
Union Of India And Ors. vs Ahmedabad Manufacturing And ... on 6 April, 1984
Union Of India vs Bharat Vijay Mills Co. Ltd. on 6 April, 1984
The Contract Act, 1872
Indian Airlines Corporation vs Sm. Madhuri Chowdhuri And Ors. on 27 May, 1964

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Central Government Act
Section 1 in The Indian Contract Act, 1872
1. Short title.- This Act may be called the Indian Contract Act, 1872 . Extent, Commencements.- It extends to the whole of India 2[ except the State of Jammu and Kashmir]; and it shall come into force on the first day of September, 1872 . 3[ Nothing herein contained shall affect the provisions of any Statute, Act or Regulation not hereby expressly repealed, nor any usage or custom of trade, nor any incident of any contract, not inconsistent with the provisions of this Act.