Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
prevention of food adulteration act
food adulteration act
food adulteration
prevention food adulteration
prevention of food adulteration act, 1954
food
prevention of adulteration act
[
Section 2(ix)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(ix)(b) in The Prevention Of Food Adulteration Act, 1954
(b) any place or country;
1. Subs. by Act 49 of 1964, s. 2, for" the State Government" (w. e. f. 1- 3- 1965 ).
2. Ins. by Act 34 of 1976, s. 2 (w. e. f. 1- 4- 1976 ).