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[Section 2(ix)] [Section 2] [Complete Act]
Central Government Act
Section 2(ix)(b) in The Prevention Of Food Adulteration Act, 1954
(b) any place or country;
1. Subs. by Act 49 of 1964, s. 2, for" the State Government" (w. e. f. 1- 3- 1965 ).
2. Ins. by Act 34 of 1976, s. 2 (w. e. f. 1- 4- 1976 ).