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Citedby 6 docs - [View All]
Chunni And Anr. vs Sullahar And Anr. on 22 February, 1972
Indu Sekhar Agarwal And Ors. vs Phulo Devi And Ors. on 1 February, 1968
Rakesh Kumar vs Ms. Ashima Kumar on 23 January, 2007
Abdulkhadar vs Aboobacker on 26 July, 2007

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[Section 41] [Complete Act]
Central Government Act
Section 41(a) in The Specific Relief Act, 1963
(a) to restrain any person from prosecuting a judicial proceeding pending at the institution of the suit in which the
injunction is sought, unless such restraint is necessary to prevent a multiplicity of proceedings;