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section 20
the antiquities and art treasures act 1972
antiquities
antiquities and art treasure act
art 141: binding nature of supreme court
sec. 20
[
Section 20(1)
] [
Section 20
] [
Complete Act
]
Central Government Act
Section 20(1)(g) in The Antiquities And Art Treasures Act, 1972
(g) nothing in the Arbitration Act, 1940 (10 of 1940 .) shall apply to arbitration under this section.