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rent act
what is rent
section 7(a)
delhi rent act 1995
7(2)
section 2(e)
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Section 7(2)
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Section 7
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Complete Act
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Central Government Act
Section 7(2)(e) in The Delhi Rent Act, 1995
(e) the land comprised in the premises shall be the plinth area of the building and such of the vacant land up to fifty per cent. of the plinth area as is appurtenant thereto;