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Citedby 1519 docs - [View All]
Maneka Gandhi vs Union Of India on 25 January, 1978
Bachan Singh vs State Of Punjab on 9 May, 1980
Bachan Singh vs State Of Punjab on 9 May, 1980
The State Trading Corporation Of ... vs The Commercial Tax Officer, ... on 26 July, 1963
Smt. Ujjam Bai vs State Of Uttar Pradesh on 28 April, 1961

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[Article 19] [Constitution]
Central Government Act
Article 19(1) in The Constitution Of India 1949
(1) All citizens shall have the right
(a) to freedom of speech and expression;
(b) to assemble peaceably and without arms;
(c) to form associations or unions;
(d) to move freely throughout the territory of India;
(e) to reside and settle in any part of the territory of India; and
(f) omitted
(g) to practise any profession, or to carry on any occupation, trade or business