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Citedby 56 docs - [
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Ramji Popatbhai Patel And Anr. vs Jamnadas Shah And Ors. on 16 April, 1968
Ajay Kashyap vs Smt. Mohini Nijhawan on 18 December, 2003
State Of Tamil Nadu & Ors.Etc vs L.Krishn N & Ors.Etc on 1 November, 1995
The Competent Authority, Gujarat ... vs Dhamji Vijendra Mehta And Ors. on 8 November, 1995
Anand Kumar And Anr. vs State Of M.P. And Ors. on 16 February, 1963
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Central Government Act
Section 4 in The Indian Railway Board Act, 1905
4. 1[ [ Cessation of Railway Board on establishment of Federal Railway Authority.] Rep. by the A. O. 1948 .
1. Ins. by the A. O. 1937.