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limitation act
the limitation act 1963
limitation
section 14
limitation act doctypes:laws
"limitation act"
limitation act of 1963, doctypes: laws
"limitation act"
[
Section 14(3)
] [
Section 14
] [
Complete Act
]
Central Government Act
Section 14(3)(a) in The Limitation Act, 1963
(a) in excluding the time during which a former civil proceeding was pending, the day on which that proceeding was instituted and the day on which it ended shall both be counted;