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Citedby 2 docs
Sekh Sajahan vs Shebaits Of Pir Gorachand Saheb ... on 6 January, 2005
Parmeshwari Devi vs Jogdhyan Harbhajan Rastogi on 23 February, 1993
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specific relief act
specific relief
specific relief act 1963
specific relief act doctypes:laws
any other relief
[
Section 38(3)
] [
Section 38
] [
Complete Act
]
Central Government Act
Section 38(3)(c) in The Specific Relief Act, 1963
(c) where the invasion is such that compensation in money would not afford adequate relief;