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Citedby 2 docs
Sekh Sajahan vs Shebaits Of Pir Gorachand Saheb ... on 6 January, 2005
Parmeshwari Devi vs Jogdhyan Harbhajan Rastogi on 23 February, 1993

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[Section 38(3)] [Section 38] [Complete Act]
Central Government Act
Section 38(3)(c) in The Specific Relief Act, 1963
(c) where the invasion is such that compensation in money would not afford adequate relief;