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Kumarbhai Laljibhai Malhotra vs State Of Gujarat Through Home ... on 4 August, 2006
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arms act
arms act 1959
"arms act"
"arms act, 1959"
arms act doctypes:laws
section 7(a)
arms act doctypes: subsection
[
Section 7
] [
Complete Act
]
Central Government Act
Section 7(a) in The Arms Act, 1959
(a) acquire, have in his possession or carry; or