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prevention of food adulteration act
food adulteration act
food adulteration
prevention food adulteration
prevention of food adulteration act, 1954
food
section 10
section 9
prevention of adulteration act
[
Section 10(9)
] [
Section 10
] [
Complete Act
]
Central Government Act
Section 10(9)(a) in The Prevention Of Food Adulteration Act, 1954
(a) vexatiously and without any reasonable grounds of suspicion seizes any article of food 2[ or adulterant]; or