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Citedby 3 docs
G. Dinesh Kumar And Ors. vs Vice Chancellor, J.N.T.U. And ... on 30 November, 2004
Yali Moula Educational Society ... vs Jawaharlal Nehru Technological ... on 21 April, 2004
G. Prasad And Ors. vs The Government Of Andhra Pradesh ... on 1 January, 1800

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[Complete Act]
Central Government Act
Section 4 in The Jawaharlal Nehru University Act, 1966
4. Objects. The objects of the University shall be to disseminate and advance knowledge, wisdom and understanding by teaching and research and by the example and influence of its corporate life and in particular the objects set out in the First Schedule.