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He Places Reliance Upon A Judgment ... vs Mohd Mustaqim And Others on 21 March, 2013
C.V. Ratnam vs Union Of India And Ors. on 18 August, 2001
Sanjeevani Estates (P) Ltd. & Anr vs Mr. Alok Bhagat & Ors on 26 April, 2012
6/2011 on 5 August, 2011
Triveni Engineering And ... vs Additional Excise Commissioner ... on 2 February, 2005

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[Complete Act]
Central Government Act
Section 5 in The Consumer Protection Act, 1986
5. Procedure for meetings of the Central Council.
(1) The Central Council shall meet as and when necessary, but 3[ at least one meeting] of the Council shall be held every year.
(2) The Central Council shall meet at such time and place as the Chairman may think fit and shall observe such procedure in regard to the transaction of its business as may be prescribed.