Mobile View
Main Search Forums Advanced Search Disclaimer
User Queries
[Section 31(2)] [Section 31] [Complete Act]
Central Government Act
Section 31(2)(f) in The Antiquities And Art Treasures Act, 1972
(f) the records, photographs and registers which are to be maintained under section 10 and the manner in which such records, photographs and registers shall be maintained and the particulars which such records, photographs and registers shall contain;