Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
mines
mines doctypes:laws
[
Section 2(i)(j)
] [
Section 2(i)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(i)(j)(i) in The Mines Act, 1952
(i) all borings, bore holes, oil wells and accessory crude conditioning plants, including the pipe conveying mineral oil within the oilfields;