Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
section 63
estate duty
section 10
estate duty act 1953
[
Section 63
] [
Complete Act
]
Central Government Act
Section 63(10) in The Estate Duty Act, 1953
(10) Save as provided in section 64 any order passed by the Appellate Tribunal on appeal shall be final.