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[Section 33(1A)] [Section 33] [Complete Act]
Central Government Act
Section 33(1A)(a) in The Representation Of The People Act, 1951.
(a) in the case of a seat reserved for Sikkimese of Bhutia- Lepcha origin, also by at least twenty electors of the constituency as proposers and twenty electors of the constituency as seconders;
1. The words" for the constituency" omitted by Act 47 of 1966, s. 28 (w. e. f. 14- 12- 1966 ).
2. The words" in any constituency" omitted by Act 27 of 1956, S. 15.
3. Certain words ins. by s. 15, ibid., omitted by the Adaptation of Laws (No. 2) Order, 1956.
4. Ins. by Act 20 of 1963, s. 57 and Sch. 11. 5Subs. by Act 27 of 1956, s. 16, for s. 33.
6. Ins. by Act 47 of 1966. s. 29 (w. e. f. 14- 12- 1966 ).
7. Ins. by Act 10 of 1976. s. 2 and Sch. (w. e. f. 9- 9- 1975 ).
8. Ins by Act 1 of 1989, s. 7 (w. e. f. 1- 4- 1989 ).
9. Subs. by Act 21 of 1996, s. 6 (w. e. f. 1- 8- 1996 ).