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Citedby 85 docs - [View All]
Bombay Gas Co. Ltd vs Jagan Nath Pandurang And Ors on 22 March, 1972
Sisir Kumar Ghose vs University Of North Bengal And ... on 26 April, 1971
Punam Chand Daga vs Subhakaran Dassani on 19 June, 1968
The Rajputana Trading Co. Ltd. vs Malay Trading Agency on 13 February, 1973
The Printers (Mysore) Private ... vs The Union Of India And Ors. on 11 February, 1966

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[Article 133(1)] [Article 133] [Constitution]
Central Government Act
Article 133(1)(b) in The Constitution Of India 1949
(b) that in the opinion of the High Court the said question needs to be decided by the Supreme Court