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Citedby 2 docs
A. Rama Rao And Ors. vs Raghunath Patnaik And Ors. on 17 October, 2001
The New Mofussil Co. Ltd. vs Shankerlal Narayandas Mundade on 3 September, 1940
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[
Section 16
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Complete Act
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Central Government Act
Section 16(a) in The Specific Relief Act, 1963
(a) who would not be entitled to recover compensation for its breach; or