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Dr. Prakash Chandra vs Director Higher Education And ... on 15 September, 2003
Vice-Chancellor, Jammu ... vs Dushiant Kumar Rampal on 23 February, 1977
Ankush Bhargava And Ors. vs State Of J. And K. And Ors. on 6 June, 2005
Kamlesh Kumar Sharma vs Yogesh Kumar Gupta & Ors on 9 February, 1998
Har Govind Pant vs Chancellor, University Of ... on 8 November, 1977

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Central Government Act
Section 13 in The Tezpur University Act, 1993
13. The Pro- Vice- Chancellor. The Pro- Vice- Chancellor shall be appointed in such manner and shall exercise such powers and perform such duties as may be prescribed by the Statutes.