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Indu Bhusan Dey And Ors. vs Anita Paul on 2 November, 2006
Committee Of Management, Balika ... vs Viiith Additional District ... on 18 February, 2000
Bhanja Minerals Pvt. Ltd. vs Bihar Sponge Iron Ltd. And ... on 13 October, 2006
Bhanja Minerals Pvt. Ltd. vs Bihar Sponge Iron Ltd. [Alongwith ... on 13 October, 2006
Vol 21: Sunni Central Board Of ... vs Gopal Singh Visharad And Others on 30 September, 2010

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[Section 41] [Complete Act]
Central Government Act
Section 41(e) in The Specific Relief Act, 1963
(e) to prevent the breach of a contract the performance of which would not be specifically enforced;