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Citedby 240 docs - [View All]
A. Gupta Trust Estate vs Commissioner Of Wealth-Tax on 2 June, 1983
Bhauri Lal Jain And Anr. vs Sub-Divisional Officer And Ors. on 24 April, 1972
Ram Kisto Mandal And Anr vs Dhankisto Mandal on 15 July, 1968
Rai Harendranath Chaudhuri vs Sm. Daulatmani Chaudhurani on 4 September, 1957
Babubhai Gadarmal vs Ahmedabad Municipal Corporation ... on 3 December, 1997

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limitation act
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Section 27 in The Limitation Act, 1963
27. Extinguishment of right to property. At the determination of the period hereby limited to any person for instituting a suit for possession of any property, his right to such property shall be extinguished. PART MISCELLANEOUS PART V MISCELLANEOUS