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foreign exchange management act
foreigners act
foreign exchange management act 1999
section 6
foreign exchange management act doctypes:laws
foreigners act doctypes: laws
exchange management act, 1999
[
Section 6(3)
] [
Section 6
] [
Complete Act
]
Central Government Act
Section 6(3)(h) in The Foreign Exchange Management Act, 1999
(h) transfer of immovable property outside India, other than a lease not exceeding five years, by a person resident in India;