Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 2 docs
Raju V.B. vs Chief Electoral Officer, State Of ... on 19 December, 1974
Parmeshwar Kumar vs Lahtan Chaudhary on 24 March, 1958
User Queries
representation of peoples act
representation of people act, 1951
act, 1951
section 36
[
Section 36(2)
] [
Section 36
] [
Complete Act
]
Central Government Act
Section 36(2)(c) in The Representation Of The People Act, 1951.
(c) that the signature of the candidate or the proposer on the nomination paper is not genuine.]