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Citedby 1 docs
Tata Tea Limited vs The State Of Tamil Nadu on 29 January, 2010
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labour act
act, 1951
plantation labour act
[
Section 1
] [
Complete Act
]
Central Government Act
Section 1(3) in The Plantations Labour Act, 1951
(3) It shall come into force on such date 1[ as the Central Government may, by notification in the Official Gazette, appoint.