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Citedby 1 docs
Madhu Sudan Singh Son Of Sri Bal Ram ... vs State Of U.P. Through Secretary, ... on 15 June, 2007
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specific relief act
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[
Section 38(3)
] [
Section 38
] [
Complete Act
]
Central Government Act
Section 38(3)(b) in The Specific Relief Act, 1963
(b) where there exists no standard for ascertaining the actual damage caused, or likely to be caused, by the invasion;