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illegal definitiondoctypes: laws
migrant
[
Section 3(1)
] [
Section 3
] [
Complete Act
]
Central Government Act
Section 3(1)(b) in The Illegal Migrants (Determination By Tribunals) Act, 1983
(b) " foreigner" has the same meaning as in the Foreigners Act, 1946 ; (31 of 1946 .)