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Citedby 175 docs - [View All]
State Of Madras vs K.H. Chambers Ltd. And Ors. on 10 December, 1954
Ben Gorm Nilgiri Plantations ... vs Sales Tax Officer, Special ... on 10 April, 1964
Narang Hotels And Resorts Pvt. ... vs State Of Maharashtra And Ors. on 9 October, 2003
In Re: Guruviah Naidu And Company ... vs Unknown on 12 February, 1954
Government Of Andhra vs N. Nagendrappa And Ors. on 20 March, 1956

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[Article 286(1)] [Article 286] [Constitution]
Central Government Act
Article 286(1)(b) in The Constitution Of India 1949
(b) in the course of the import of the goods into, or export of the goods out of, the territory of India